Delhi High Court - Orders
Amar Agarwal & Anr vs Union Of India & Anr on 14 February, 2019
Author: Chief Justice
Bench: Chief Justice
$~50,53-56,58,60-69,74-77
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 133/2019
AMAR AGARWAL & ANR ..... Appellant
Through: Mr. Rakesh Wadhwa with Ms. Itisha
Gulati, Advs.
Versus
UNION OF INDIA & ANR ..... Respondent
Through: Mr. Amit Kumar, Sr. Panel Counsel
for UOI.
+ W.P.(C) 2069/2019
RAMAN SOKHAL AND ANR. ..... Petitioner
Through: Mr. Aditya Soni with Mr. Mayank
Datta, Advs.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms. Sunieta Ojha, Adv. for UOI.
+ W.P.(C) 2094/2019
MANOJ KUMAR WADHAWAN & ORS ..... Petitioners
Through: Mr. Rishabh Jain, proxy for
Mr. Nikhil Verma, Adv.
Versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Awadhesh Kumar Singh, Adv.
for R-1 & 2.
+ W.P.(C) 2095/2019
ABHIJIT CHATTERJI ..... Petitioner
Through: Mr. Kirit S. Javali, Adv.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Sarfaraz Ahmad, Adv. for UOI.
+ W.P.(C) 2096/2019
RAJIV MALHAN ..... Petitioner
Through: Mr. Alok Kumar Palai, Adv.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Niraj Kumar, Adv. for UOI.
+ W.P.(C) 2106/2019
SACHIN KUMAR ..... Petitioner
Through: Mr. Rajeev Ranjan Pandey with
Ms. Priyambada Tripathi, Advs.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms. Aakanksha Kaul, Adv. for R-1 &
2.
+ W.P.(C) 2116/2019
GEETA WADIA ..... Petitioner
Through: Mr. Sharad Rajwanshi, Adv.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ranvir Singh, Adv. for R-1 & 2.
+ W.P.(C) 2117/2019
HARSH WARDHAN JAJU ..... Petitioner
Through: Mr. Annirudh Sharma with
Ms. Shriya Chanda, Advs.
Versus
GOVERNMENT OF INDIA AND ORS. ..... Respondents
Through: Mr. Manoj Kohli, Sr. CGC for R-1 &
2.
+ W.P.(C) 2118/2019
AJIT KUMAR JAJU ..... Petitioner
Through: Mr. Annirudh Sharma with
Ms. Shriya Chanda, Advs.
Versus
GOVERNMENT OF INDIA AND ANR. ..... Respondents
Through: Mr. Manoj Kohli, Sr. CGC for R-1 &
2.
+ W.P.(C) 2119/2019
SATISH KUMAR AND ORS. ..... Petitioners
Through: Mr. Rajeev Ranjan Pandey with
Ms. Priyambada Tripathi, Advs.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms. Aakanksha Kaul, Adv. for R-1 &
2.
+ W.P.(C) 2120/2019
SATVEER SINGH & ANR ..... Petitioner
Through: Mr. Sanjeev Kataria with Mr. Deepak
Garg, Advs.
Versus
UNION OF INDIA & ANR ..... Respondents
Through: Ms. Rashmi Bansal with Mr. Dhruv
Dwivedi, Advs. of UOI.
+ W.P.(C) 2121/2019
KUMAR RAKESH AND ANR. ..... Petitioners
Through: Ms. Arunima Dwivedi & Ms. Preeti
Kumra, Advs.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Jayant Bhatt with Ms. Jyoti
Sharma, Advs. for R-1 & 2.
+ W.P.(C) 2122/2019
DAN BAHADUR SINGH & ANR ..... Petitioners
Through: Mr. Alok Shukla with Mr. Deepak
Motta, Advs.
Versus
UNION OF INDIA & ANR ..... Respondents
Through:
+ W.P.(C) 2123/2019
MR. KAILASH CHAND AGGARWAL AND ANR. ..... Petitioners
Through: Mr. Anirudh Wadhwa with Mr. Vipul
Kumar, Advs.
Versus
REGISTRAR OF COMPANIES AND ORS. ..... Respondents
Through: Mr. Nawal Kishore Jha, Adv. for
UOI.
+ W.P.(C) 2124/2019
MOHD ZUBAIR ..... Petitioner
Through: Mr. Ankur Chawla, Adv.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Pradeep Kumar Sharma, Sr.
Panel Counsel for UOI.
+ W.P.(C) 2125/2019
AJAY AGGARWAL AND ANR. ..... Petitioners
Through: Mr. Himanshu Harbola, Adv.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. K.V. Sreemithun, Adv. for R-1.
+ W.P.(C) 2143/2019
SHALINDER MAHAJAN & ANR. ..... Petitioners
Through: Mr. Simranjeet Singh, Adv.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Sunieta Ojha, Adv. for UOI.
+ W.P.(C) 2144/2019
SURINDER KUMAR BANSAL ..... Petitioner
Through: Ms. Arunima Dwivedi & Ms. Preeti
Kumra, Advs.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms. Sunieta Ojha, Adv. for UOI.
Mr. Satya Nand, Adv. for UOI.
+ W.P.(C) 2146/2019
GOPAL RAJANI ..... Petitioner
Through: Mr. Ankur Chawla, Adv.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Pradeep Kumar Sharma, Sr.
Panel Counsel for UOI.
+ W.P.(C) 2149/2019
RAHUL SHARMA ..... Petitioner
Through: Mr. Ashutosh Gupta with Mr. Gaurav
Rana & Mr. Abhishek Aggarwal,
Advs.
Versus
UNION OF INDIA & ANR ..... Respondents
Through: Ms. Aakanksha Kaul, Adv. for R-1 &
2.
ORDER
% 14.02.2019 Since there was a Full Court Reference to condole the sad demise of Late Justice Valmiki J.Mehta of this Court, the Hon'ble Division Bench - I (Coram: Hon'ble the Chief Justice and Hon'ble Mr.Justice V.Kameswar Rao) could not assemble today.
List on 14.03.2019.
BY ORDER (COURT MASTER) MARCH 05, 2019/'anb'