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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(3) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(3)Every latrine shall be under cover and every seal in the latrine shall be so partitioned of as to secure privacy and each partition shall have a private door and fastenings.