Section 14 in The Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979
14. Removal of difficulties.
- If any difficulty arises in giving effect to the provisions of this Act, the State Government may by order not inconsistent with the provisions of this Act, remove the difficulty :Provided that no such order shall be made after the expiry of a period of two years from the commencement of this Act.
