Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Meghalaya - Subsection Section 3(37) in Meghalaya Municipal Act, 1973 (37)"Private road" means any street, road, square, court alley or passage which is not a public road and includes a pathway made by the owner or premises an his Own land to secure access to or the convenient use of such premises;
