Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 127] [Entire Act] State of Haryana - Subsection Section 127(1) in The Punjab Land Revenue Act, 1887 (1)Any Revenue-officer may, with the consent of the parties, refer to arbitration any dispute arising before him in any matter under this Act.
