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Union of India - Section

Section 4 in The Protection of Plant Varieties and Farmers' Rights Scheme, 2015

4. Maintenance of records and register.

(1)The Authority upon receipt of the report from the concerned notified centre and upon such enquiry and perusal of the report, enter such claim in the register and maintain it in accordance with the Second Schedule.
(2)All the documents related to the claim shall be maintained in triplicate.