Section 2(5)(e) in U.P. Zila Panchayat Officers (Central Transferable Cadre) Retirement Benefit Rules, 2001

[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

(e)brothers below the age of 18 years and unmarried and widowed sisters (including step-brothers and stepsisters);

Legal Document View