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[Cites 0, Cited by 0] [Section 516(1)] [Section 516] [Entire Act]

State of West Bengal - Subsection

Section 516(1)(h) in Kolkata Municipal Corporation Act, 1980

(h)save with the written permission of the Municipal Commissioner and in such manner as he may authorise store or use night-soil, cow-dung, manure, rubbish or any other substance emitting an offensive smell; or