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[Cites 0, Cited by 3] [Section 28] [Entire Act]

NCT Delhi - Subsection

Section 28(3) in The Delhi Municipal Corporation Act, 1957

(3)The persons to whom this section applies are returning officers, assistant returning officers, presiding officers, polling officers and any other person appointed to perform any duty in connection with the election; and the expression "official duty" shall for the purposes of this section be construed accordingly.