Section 7(1)(b) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

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State of Gujarat - Subsection

Section 7(1)(b) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(b)in pursuance of orders issued during the course of any proceedings under the Code,

(i)before the commencement of this Act, or

(ii)after the commencement of this Act in cases in which inquiries were pending at the commencement of this Act, or