Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 42H in The Companies (Indian Accounting Standards) Rules, 2015 42H. An entity shall disclose any additional information that it considers necessary to meet the disclosure objectives in paragraph 42B. [42 I-42S Omitted *Effective date and transition
