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Himachal Pradesh High Court

Naresh Kumar & Others vs . Baldev & Another on 28 February, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Naresh Kumar & others vs. Baldev & another .

RSA No.40 of 2009 28.02.2022 Present: Mr.Ramakant Sharma, Advocate, for the appellants.

Mr.Ishan Sharma, Advocate, for respondents No.1(a), 1(b) and 3.

Mr. K.C. Sankhyan, Advocate, for respondents No.2 and 4.

As prayed, list after four weeks.

(Vivek Singh Thakur) Judge February 28, 2022 (Purohit) ::: Downloaded on - 28/02/2022 20:14:03 :::CIS