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State of Odisha - Section

Section 30 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

30.

After receipt of the report of the Working Committee final recommendation regarding payment of the award to the writer of the best manuscript shall be made to Government by the Press Preparation and Publication Committee. On receipt of Government sanction, the awards shall be paid to the writers concerned. The grant of such award shall be reported to the Board of Primary Education in its next meeting.