Patna High Court - Orders
Dr.Umesh Chandra Singh & Anr vs The State Of Bihar & Ors on 4 September, 2017
Author: Sudhir Singh
Bench: Sudhir Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10943 of 2001
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1. Dr. Umesh Chandra Singh, Son of Late Satya Narain Singh, at present
working as Reader in Zoology, T.P. S. College, Patna.
2. Dr. Mahesh Kumar, Son of Late Jagdish Chandra Das, at present
working as Reader in Chemistry, T.P.S. College, Patna.
.... .... Petitioners
Versus
1. The State of Bihar, through the Commissioner-cum-Secretary,
Department of Higher Education, Govt. of Bihar, Patna.
2. The Joint Secretary, Department of Higher Education, Govt. of Bihar,
Patna.
3. Magadh University, through the Registrar, Bodh Gaya.
4. The Vice Chancellor, Magadh University, Body Gaya.
5. The Principal, T.P.S. College, Patna.
.... .... Respondents
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Appearance :
For the Petitioners : None.
For the Respondents : Mr. (Sc7)
Mr. M.M.P.Sinha
Mr. Manu Shankar Mishra
Mr. Jai Shankar Barnawal, Advocates.
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CORAM: HONOURABLE MR. JUSTICE SUDHIR SINGH
ORAL ORDER
4 04-09-2017None appears for the petitioners.
The present writ application is dismissed for non- prosecution.
U.K./- (Sudhir Singh, J) U