Patna High Court - Orders
Bihar State C.& I. Corp.Ltd. vs Jaymangal Ltd.&Ors on 12 March, 2013
Author: Akhilesh Chandra
Bench: Akhilesh Chandra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.31 of 1990
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Bihar State Credit and Investment Corporation Ltd.
.... .... Appellant/s
Versus
Jaymangal Ltd. & Ors.
.... .... Respondent/s
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CORAM: HONOURABLE MR. JUSTICE AKHILESH CHANDRA
ORAL ORDER
7 12-03-2013This file is placed under the heading "For Orders (On Office Notes)".
None turned up on behalf of the appellant and the same was the position in previous week also.
Perused the office notes.
One week time is allowed to learned counsel for the appellant to do the needful in the light of office notes, failing which the memo of appeal shall stand rejected without further reference to a Bench.
(Akhilesh Chandra, J) Praveen-II/-