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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Odisha - Subsection

Section 59(1)(b) in The Orissa Town Planning and Improvement Trust Act, 1956

(b)that such lamps, lamp posts and other apparatus as the Municipality considers necessary for the lighting of such street and as ought to be provided by the Planning authority have been so provided; and