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Madhya Pradesh High Court

Sunil Agarwal vs The State Of Madhya Pradesh on 11 May, 2023

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 21969 of 2022 (SUNIL AGARWAL Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-05-2023 List along with W.P. No.14978/2019.

(SANJAY DWIVEDI) JUDGE rao Signature Not Verified Signed by: SATYA SAI RAO Signing time: 5/12/2023 2:36:03 PM