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Jammu & Kashmir High Court

Mukesh Kumar And Another vs State Of J&K And Another on 20 September, 2022

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                        h475




                                                                S.No. 44
         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

                                                CRM(M) No. 334/2020



Mukesh Kumar and another                          ...Petitioner/Appellant(s)
                       Through:-None
         V/s
State of J&K and another                                 ...Respondent(s)
                            Through:- Mr. Pawan Dev Singh, Dy. AG for R-1
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                        ORDER

Await appearance of the petitioners. List on 23rd November, 2022.

(Sanjay Dhar) Judge Jammu 20.09.2022 Vinod.