Jammu & Kashmir High Court
Mukesh Kumar And Another vs State Of J&K And Another on 20 September, 2022
Author: Sanjay Dhar
Bench: Sanjay Dhar
h475
S.No. 44
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM(M) No. 334/2020
Mukesh Kumar and another ...Petitioner/Appellant(s)
Through:-None
V/s
State of J&K and another ...Respondent(s)
Through:- Mr. Pawan Dev Singh, Dy. AG for R-1
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
Await appearance of the petitioners. List on 23rd November, 2022.
(Sanjay Dhar) Judge Jammu 20.09.2022 Vinod.