Bombay High Court
Sadhana Balasaheb Bendbhar vs The State Of Maharashtra And Ors on 20 October, 2021
Author: Abhay Ahuja
Bench: R.D.Dhanuka, Abhay Ahuja
17.5283.18-wp.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BASAVRAJ CIVIL APPELLATE JURISDICTION
GURAPPA
PATIL
Digitally signed by
WRIT PETITION NO.5283/2018
BASAVRAJ GURAPPA
PATIL
Date: 2021.10.22
10:53:17 +0530
Sadhana Balasaheb Bendbhar ..... Petitioner
Vs.
State of Maharashtra & Ors. ..... Respondents
Mr. Narendra V. Bandiwadekar a/w. Mr. Vinayak Kumbhar,
Mr. Ajinkya Nvale I/b. Mrs. Ashwini N. Bandiwadekar for
the Petitioner
Mrs. P.J.Gavhane, AGP for State - Respondents No.1 and 2
Ms. Prajakta Gaonkar h/f. Mrs. Anjali N. Helekar for
Respondent No.3.
Mr. Rupesh R. Lanjekar for Respondent No.5
CORAM: R.D.DHANUKA &
ABHAY AHUJA, JJ.
DATED : OCTOBER 20, 2021 P.C. 1 Place Writ Petition (ST) No.8208/2019 along with this petition, High-on-Board, on 25.10.2021.
2 Ad-interim relief granted by this Court on 02.05.2018 to continue till further orders.
(ABHAY AHUJA, J.) (R.D.DHANUKA, J.) Basavraj G. Patil 1/1