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Union of India - Section

Section 30 in The Explosives Rules, 2008

30. Restriction of articles liable to spontaneous ignition

.-Oiled cotton, oil rags and oil waste and any other article liable to spontaneous ignition shall not be taken into any building where explosives are kept except for the purpose of immediate supply and work or immediate use in such building and upon cessation of such work or use, shall forthwith be removed.