Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Tea Rules, 1954

(2)The Executive Committee shall consist of :
(a)the Chairman who shall be the ex officio Chairman, thereof;
(b)the Vice-Chairman; and
(c)seven other members to be elected by the members of the Board from among themselves in sud manner as may be laid down by the Board.