Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] Union of India - Subsection Section 113(c) in The Arms Rules, 2016 (c)No person shall smoke and no open fires shall be allowed at any time in the premises specified in the license or in the vicinity of the receptacles mentioned in the provisos to clauses (a) and (b).
