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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1) in Head Clerk, Class III, (Departmental Examination) Rules, 2013

(1)The place, date and time of the examination shall be communicated by the Board directly to the candidates under intimation to the Secretary to the Government of Gujarat, Energy and Petrochemicals Department and the Chief Electrical Inspector, Gujarat State.