Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Mizoram - Subsection Section 30(4) in Mizo Marriage, Divorce and Inheritance of Property Act, 2014 (4)to adjudicate upon any dispute arising out of and within the scope of this Act.chapter - VIII Inheritance of Father's (Head of The Family) Property
