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Union of India - Section

Section 11 in The Bureau of Indian Standards (Recruitment to Scientific Cadre) Regulations, 2002

11. Power to Relax.

- Where the Executive Committee is of the opinion that it is necessary or expedient so to do, it may, with the approval of the Central Government for reasons to be recorded in writing, relax any of the provisions of these regulations in respect of any class or category of persons.