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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in The Competition Commission of India (Lesser Penalty) Regulations, 2009

(b)provide vital disclosure in respect of [contravention of the provisions] [Substituted 'violation under sub-section (3)' by Notification No. L-3(4)/Reg-L.P./2017-18/CCI, dated 8.8.2017, (w.e.f. 13.8.2009).] of section 3 of the Act;