Rajasthan High Court - Jodhpur
Dr. Ashok Gaur vs Rajasthan University Of Veterinary And ... on 19 February, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1778/2020 Dr. Ashok Gaur S/o Shri Girish Gaur, Aged About 45 Years, R/o C-120, Karni Nagar, Lalgarh, District Bikaner, At Present Working At Post Graduate Institute Of Veterinary Education And Research, Rajasthan University Of Veterinary And Animal, Sciences, Jaipur, Rajasthan.
----Petitioner Versus
1. Rajasthan University Of Veterinary And Animal Sciences, Bikaner, Through Its Registrar, Bikaner, Rajasthan.
2. Registrar, Rajasthan University Of Veterinary And Animal Sciences, Bikaner, Rajasthan.
3. Comptroller, Rajasthan University Of Veterinary And Animal Sciences, Bikaner, Rajasthan.
4. Principal Investigator, Centre For Ethno Veterinary Practices And Alternative Medicines, Rajasthan University Of Veterinary And Animal Sciences, Bikaner, Rajasthan.
5. Dean, Post Graduate Institute Of Veterinary Education And Research Nh-11, Agra Road, Jamdoli, Jaipur, Rajasthan.
----Respondents
For Petitioner(s) : Dr. Nupur Bhati
For Respondent(s) :
JUSTICE DINESH MEHTA
Order
19/02/2020
Dr. Nupur Bhati, learned counsel submits that in a writ petition involving identical issue, Jaipur Bench of this Court (SBCWP No.21161/2019 : Dr. Yogendra Pal Singh Vs. State of Rajasthan) has granted interim order while issuing notices.
Issue notice. Issue notice of the stay application also.
(Downloaded on 19/02/2020 at 09:15:13 PM)(2 of 2) [CW-1778/2020] In the meanwhile, the order dated 28.8.2019 passed by the Registrar, University of Veterinary and Animal Science, Bikaner shall not be effected on the petitioner during the pendency of the writ petition.
(DINESH MEHTA),J 302-CPGoyal/-
(Downloaded on 19/02/2020 at 09:15:13 PM)Powered by TCPDF (www.tcpdf.org)