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Karnataka High Court

The Manager, Cholamandalam Ms General vs Smt.Laxmibai W/O. Shivappa Changoli on 14 July, 2011

Author: N.Kumar

Bench: N. Kumar

famed

IN THE HIGH COURT OF KARNATAKA>.~. >
CIRCUIT BENCH AT DHARWAD --

DATED THIS THE 141° DAY OF JULY,/2614 .

BEFORE> Oo
THE HON'BLE MR. JUSTICE N. KUMAR
M.F.A.NO. 24318/2010(MV}_

BETWEEN:

THE MANAGER, CHOLAM JAND. ALAM MS G ENE Ri} LS
INSURANCE COLLTD. a
INDUSINDH MARKE TING & » PIN, ANCL S SBRVICES
NO.S776/1, NEAR KAR Ya APPA CERGS Li Ee. ,

NEXT TO VI SHW. A-HOTIEL, PALA BADAM] ROAD, "GADAG
REPRESENTED HEREIN BY CHC NDALS TMS GENERAL
[NORE ANCE COL LTD: s RECTION, AL OFFIC on

135/5, FE PLOOR. ISTH CROSS, Ud P.NAGAR

3RD PHASE. BAN 1AL LORE ~ S60: O78

BY 17S AUTHORIS nD SIG NATORY.

(BY SRI RR LANE, "ADV

"AND:

1 D/O. SHIVAPPA CHANGOLI

RS MINOR
y PA S/O.SHIVAPPA CHANHOL!
"RESPONDENT
THEY ARE - AE ROS
GUARDIAN MO" 'HER RESPONE

4 JAMGBAPPA S/O. ISHIMMAPPA CHANGOLI.
AGE: O2 YEARS, OCC: HOUSEMOLD,


5. SEETABAL W/O), JAMEBAPPA CHANCOLI,
AGE: S37 YEARS, OCC: HOUSEHOLD,

ALL ARE R/Q: KUNIKERI, TO & DIST: KOPPAL
6. SRILSRIDHAR S/O. NINGAPPA KAKI

AGE: MAJOR, OWNER OF TRAX NO.KASST/AS7O,
R/O.KINNAL,TQ & DIST: KOPPAL wt

SINCE DIEACEASIED BY HIS LRS.

@(A} SMT.SHYAMALA _
W/O. SHRIDHAR KARI, AGE: 30 YEARS
OCC: HOUSEHOLD WORK, R/O.KINNAL"
TO & DIST: KOPPAL ee

6(B} SMT. SOMAMMA W/O. NINOAS SPANK: Aw ch:
AGE: 58 YEARS OCC: HOUS SEROLIY WORK,
R/O KINNAL, FOB DIS » ROPPAL mo

7. SRILBASAVAR, AP : .
S/O. MALLAPPA SHETTER,
OCC: DRIVER. ---- o .
R/O.NEAR BALAWS 5 SCHOOLS
KINNAL, TQ & DIST: KGPPAL~

| RESPONDENTS

SECTION 173(1) OF MV

1988, AGAINST THE

AND AWARD DATED: le PASSED IN MVC.

JP UPHEED ADDITIONAL M.A.CT.,

AWARDING

This APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT, DELIVERED THE FOLLOWING:

4
3

ue


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JUDGMENT

Learned counsel for the a ppeHant has filed & raeine ; seeking leave of the court to with draw the appeal as the insurance compan ¥, through another advocates. hi as preferred MFA No. 2386 1/203 Ohe fore this Courtin.0 The memo is take mh.on record. "Appeal is dismissed in view of the filing of MFA No 32803 P2010. kmv