Bombay High Court
M/S. Shogun Films Ltd vs Alleppey Ashraf on 27 July, 2024
Author: R.N. Laddha
Bench: R.N. Laddha
MJJ 1/1 103-apeal-1223-05.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BEFORE THE NATIONAL LOK ADALAT
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 1223 OF 2005
M/s. Shogun Films Ltd. ....Appellant
Versus
Alleppey Ashraf ....Respondent
*********
None for the Appellant. Mr. A. R. Metkari, APP for the State.
********* CORAM : R.N. LADDHA, J., HEAD OF THE PANEL H.M. BHOSALE, REGISTRAR, (JUDICIAL-I), MEMBER D.V. KUTE, DEPUTY REGISTRAR PERSONNEL, MEMBER DATE : 27th JULY, 2024.
P.C. :
. Place this matter before regular Court.
(D.V. KUTE) (H.M. BHOSALE) (R.N. LADDHA, J.) Deputy Registrar Registrar (Judicial-I) Head of the Panel (Personnel) Member Member Digitally signed by MANGALTAI MANGALTAI JAYWANT JAYWANT JADHAV JADHAV Date:
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