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Bombay High Court

M/S. Shogun Films Ltd vs Alleppey Ashraf on 27 July, 2024

Author: R.N. Laddha

Bench: R.N. Laddha

                       MJJ                                         1/1                103-apeal-1223-05.doc

                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     BEFORE THE NATIONAL LOK ADALAT

                                            CRIMINAL APPELLATE JURISDICTION

                                           CRIMINAL APPEAL NO. 1223 OF 2005

                       M/s. Shogun Films Ltd.                              ....Appellant
                            Versus
                       Alleppey Ashraf                                     ....Respondent
                                                               *********

None for the Appellant. Mr. A. R. Metkari, APP for the State.

********* CORAM : R.N. LADDHA, J., HEAD OF THE PANEL H.M. BHOSALE, REGISTRAR, (JUDICIAL-I), MEMBER D.V. KUTE, DEPUTY REGISTRAR PERSONNEL, MEMBER DATE : 27th JULY, 2024.

P.C. :

. Place this matter before regular Court.
(D.V. KUTE) (H.M. BHOSALE) (R.N. LADDHA, J.) Deputy Registrar Registrar (Judicial-I) Head of the Panel (Personnel) Member Member Digitally signed by MANGALTAI MANGALTAI JAYWANT JAYWANT JADHAV JADHAV Date:
2024.08.13 11:12:03 +0530 ::: Uploaded on - 13/08/2024 ::: Downloaded on - 14/08/2024 07:08:18 :::