Bombay High Court
Madhav Devidasrao Jadhav vs Executive Engineer Construction Mseb ... on 7 October, 2025
-1-
ca5862.25.odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CIVIL APPLICATION NO. 5852 OF 2025 IN
FIRST APPEAL NO. 2004 OF 2008
Madhav Devidasrao Jadhav ....Applicant
VERSUS
Executive Engineer
Construction. .....Respondent
Mr. S. Y. Mahajan, Advocate for the Applicant.
Mr. V. M. Chate, AGP for the State.
CORAM : R. M. JOSHI, J.
DATE : 7th OCTOBER, 2025. PER COURT :
1. Since First Appeal is of the year 2008, it is fixed for final hearing on 11.11.2025.
2. Application stands disposed of.
( R. M. JOSHI) Judge dyb