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[Cites 0, Cited by 0] [Section 69(3)] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(3)(b) in Rajasthan Co-operative Societies Act, 2001

(b)Where debentures are issued otherwise than on mortgages held. the total amount as calculated under clause (a) increased by such portion of the amount obtained on the debentures as is not covered by a mortgage.