Madhya Pradesh High Court
Ramveer Singh & Anr. vs State Of M.P. on 6 December, 2016
1 Cr.A. No. 354/2003
06.12.2016
Shri Aditya Singh, counsel for the appellants.
Shri J.M. Sahani, Panel Lawyer for the respondent/State.
Matter is listed before the Court because order dated 07.10.2016 was not carried out.
Learned counsel for the appellants has carried out the order before the Court itself.
Case be listed for final hearing in due course.
(N.K. Gupta) (G.S. Ahluwalia)
Judge Judge
Abhi