Section 5 in The M.P. Farmers' Organisation Constitution Rules, 1999
5. Delineation of distributory areas.
(1)The Government, keeping in view the operational validity and in consultation with the District Collector, for the purpose of constituting the Distributory Committees, delineate the command area by a notification in Form "J" under a major project into such number of distributory areas as they consider proper.(2)A distributory area may contain two or more contiguous Water Users' Area.(3)In delineating a distributory area, no water user area shall be divided or bifurcated into parts.
