Delhi High Court - Orders
M/S Edcil India Ltd vs Sh. Ajit Singh And Anr on 24 March, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~50 & 51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7907/2017
M/S EDCIL INDIA LTD.
..... Petitioner
Through: Mr.K.C.Dubey & Mr.Vatan Kumar
Attri, Advs.
Mr. Rajesh Kumar and Ms. Ramneet Kaur, Advs.
versus
SH. AJIT SINGH AND ANR
..... Respondent
Through: Mr. Divas Sharma, Adv. for R-1.
Mr. Avnish Singh,CGSC and Mr. Aditya Vikram
Dembla, Advs. for R-2.
+ W.P.(C) 8320/2017 & CM APPL. 34198/2017 -Stay
MINISTRY OF HUMAN RESOURCES DEVELOPMENT
..... Petitioner
Through: Mr. Avnish Singh, CGSC and Mr.
Aditya Vikram Dembla, Advs.
versus
SHRI AJIT SINGH & ANR.
..... Respondent
Through: Mr. Divas Sharma, Adv. for R-1
Mr.K.C.Dubey & Mr.Vatan Kumar Attri, Advs.
for R-2.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 24.03.2023 Keeping in view the special bench in the post lunch session, list on 09.10.2023.
REKHA PALLI, J MARCH 24, 2023/al Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:27.03.2023 15:01:22