Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(6) in University of Horticultural Sciences Act, 2009

(6)Every person other than teacher employed by the University of Agricultural Sciences, Bangalore and the University of Agricultural Sciences, Dharwad, serving in any of the Colleges, Research Stations/Institution not specified in sub section (1) shall be transferred on option to the Horticulture University based on the availability of posts on the same conditions of service as were applicable to him before such transfer and continue to be governed by the same conditions of service unless and until such conditions are altered by the University;