Bombay High Court
Kalavati Nagappa Birajdar And Other vs Sidharam Vithal Patil on 14 June, 2019
Author: M. S. Karnik
Bench: M. S. Karnik
Pradnya Bhogale 1 32 cas 125-19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO.125 OF 2019
IN
SECOND APPEAL (ST.) NO.313 OF 2018
Kalavati Nagappa Birajdar & Ors. ... Applicants
Versus
Sidharam Vithal Patil & Anr. ... Respondents
.....
Nitesh Zimur I/b. A.R.S. Baxi for Applicants.
.....
CORAM : M. S. KARNIK, J.
DATE : 14th JUNE, 2019.
P. C.:
1. Issue notice to the respondents, returnable after six weeks.
2. Stand over to 26th July, 2019.
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