Supreme Court - Daily Orders
State Of Maharashtra vs Mohammad Taher Abdul Anis on 3 September, 2014
ITEM NO.48 REGISTRAR COURT. 2 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Criminal Appeal No(s). 1110/2013
STATE OF MAHARASHTRA Appellant(s)
VERSUS
MOHAMMAD TAHER ABDUL ANIS & ANR. Respondent(s)
(with office report)
WITH
Crl.A. No. 1111/2013
(With
Date : 03/09/2014 This appeal was called on for hearing today.
For Appellant(s) Mr.A.Selvin Raja,adv.
Mr. Aniruddha P. Mayee,Adv.
Mr.Sushil Karanjkar,adv.
Mr. K. N. Rai,Adv.
For Respondent(s)
Mr. Ratan Kumar Choudhuri,Adv.
Mr. Sudhanshu S. Choudhari,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Four weeks time as last chance is given to the Ld.counsel for the parties to file the additional documents.
List again on 20.11.2014.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2014.09.05 10:53:10 IST Reason: