Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 208] [Section 23] [Entire Act] Union of India - Subsection Section 23(1) in The Protection of Women from Domestic Violence Act, 2005 (1)In any proceeding before him under this Act, the Magistrate may pass such interim order as he deems just and proper.