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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(3)(v) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

(v)Issues related to rural sanitation, street lighting, drinking water, aanganwadi, construction of village roads, fair price shops, admission in school and attendance of teachers and students, repair of school buildings, immunization and family welfare etc;