Tripura High Court
Party Name : Smt. Surashree Debbarma vs The State Of Tripura & Ors on 14 February, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :WP(C) 0000179/2014 Party Name : SMT. SURASHREE DEBBARMA Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.C.DAS Hearing of all the 3(three) writ petitions are adjourned since learned counsel, Ms. R. Guha for the petitioners of WP(C) No.179 of 2014 and WP(C) No.192 of 2014 is reported to be seriously ill. Learned senior counsel, Mr. S. Deb assisted by learned counsel, Mr. B. Debnath for the petitioner of WP(C) No.147 of 2014 and learned counsel, Mr. B. Dutta for the State- respondents are present.
List it on 20.04.2017.
Download Date: 8-05-2017 15:05 1/1