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Tripura High Court

Party Name : Smt. Surashree Debbarma vs The State Of Tripura & Ors on 14 February, 2017

Author: S.C.Das

Bench: S.C.Das

Case No :WP(C) 0000179/2014


Party Name : SMT. SURASHREE DEBBARMA Vs THE STATE OF TRIPURA & ORS


THE HONBLE MR. JUSTICE S.C.DAS



 Hearing of all the 3(three) writ petitions are adjourned since learned counsel, Ms. R. Guha
for the petitioners of WP(C) No.179 of 2014 and WP(C) No.192 of 2014 is reported to be
seriously ill.
 Learned senior counsel, Mr. S. Deb assisted by learned counsel, Mr. B. Debnath for the
petitioner of WP(C) No.147 of 2014 and learned counsel, Mr. B. Dutta for the State-
respondents are present.

List it on 20.04.2017.

Download Date: 8-05-2017 15:05 1/1