Section 9(2) in Haryana Industrial Promotion Rules, 2007
(2)Form-1 comprises of the following parts:(i)Common Sheet.(ii)Part A-Additional information required for obtaining change of land use certificate from Haryana Pollution Control Board.(iii)Part B-Additional information required for obtaining change of land use certificate from Town and Country Planning Department.(iv)Part C-Additional information required for approval of Factory/Building Plan under the Factories Act, 1948 (Act 63 of 1948).(v)Part D-Additional information required for approval of building plan from Town and Country Planning Department.(vi)Part E-Application and agreement form for release of electric connection from Dakshin Haryana Bijli Vitran Nigam/Uttar Haryana Bijli Vitran Nigam.
