Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Telangana - Subsection Section 7(19) in Sri Konda Laxman Telangana State Horticultural University Act, 2007 (19)to do all such acts and things, whether incidental to the powers aforesaid or not, as may be required, in order to further the objectives of the University.
