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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(9) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(9)He/She shall cause to convene the meetings of Gram Sabha under the direction of the Mukhiya and record the proceedings of Gram Sabha and place it in the meetings of Gram Panchayat for consideration.