Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Chattisgarh High Court

Brijmohan Agrawal vs Avinash Kumar Sahu 16 Wps/6868/2017 ... on 8 February, 2018

                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                                 FA No. 401 of 2017

                Brijmohan Agrawal Versus Avinash Kumar Sahu.




08.02.2018

Shri A.K.Yadav, Advocate for the appellant.

List it after two weeks'.

Sd/-

(P. Sam Koshy) JUDGE Sumit