Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Delhi High Court - Orders

Asian Hotels (North) Limited vs Alok Kumar Lodha on 12 October, 2020

Author: Rajiv Sahai Endlaw

Bench: Rajiv Sahai Endlaw, Asha Menon

$~14 to 79
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     RFA(OS)(COMM) 12/2020 C.M. No. 16942/2020 (for stay)
      ASIAN HOTELS (NORTH) LIMITED                           ..... Appellant
                                     versus
      ALOK KUMAR LODHA                                       ..... Respondent
                                      AND
+     RFA(OS)(COMM) 13/2020 C.M. No. 16950/2020 (for ex parte ad interim
      injunction) C.M. No. 20009/2020 (under Section 8 of Arbitration and
      Conciliation Act) of the respondent
      ALOK KUMAR LODHA                                     ... Appellant
                                     versus
      ASIAN HOTELS (NORTH) LIMITED                          ..... Respondent
                                      AND
+     RFA(OS)(COMM) 14/2020 C.M. No. 16964/2020 (for ex parte ad interim
      injunction)
      CHARU LODHA                                          .... Appellant
                                     Versus
      ASIAN HOTELS (NORTH) LTD.                            ..... Respondent
                                      AND
+     RFA(OS)(COMM) 15/2020 C.M. No. 16974/2020 (for ex-parte ad interim
      injunction) C.M. No. 20005/2020 (under Section 8 of Arbitration and
      Conciliation Act)
      SITAL DASS JEWELLERS                                 ..... Appellant
                                     versus
      ASIAN HOTELS (NORTH) LIMITED                          ..... Respondent
                                      AND
+     RFA(OS)(COMM) 16/2020 C.M. No. 16979/2020 (for interim relief) C.M.
      No. 20012/2020 (under Section 8 of Arbitration and Conciliation Act)
      SATISH KHOSLA & ANR.                                   ..... Appellants
                                     versus
      ASIAN HOTELS (NORTH) LIMITED                          ..... Respondent
                                      AND
+     RFA(OS)(COMM) 17/2020 C.M. No. 16983/2020 (for ex parte ad interim
      injunction) C.M. No. 20014/2020 (under Section 8 of Arbitration and
      Conciliation Act)
      SWEETY SURI                                            ..... Appellant
                                     Versus
      ASIAN HOTELS (NORTH) LIMITED                           ..... Respondent

                                     AND

RFAs(OS)(COMM) No.12 to 77 of 2020                              Page 1 of 12
 +      RFA(OS)(COMM) 18/2020 C.M. No. 16988/2020 (for interim relief) C.M.
       No. 20007/2020 (under Section 8 of Arbitration and Conciliation Act)
       DHARAMVIR KHOSLA                                       ..... Appellant
                                    Versus
       ASIAN HOTELS (NORTH) LIMITED                          ..... Respondent
                                     AND
+      RFA(OS)(COMM) 19/2020 C.M. No. 16993/2020 (for stay)
       ASIAN HOTELS (NORTH) LIMITED                          ..... Appellant
                                    versus
       SATISH KHOSLA & ANR.                                   ..... Respondents
                                      AND
+      RFA(OS)(COMM) 20/2020 C.M. No. 17000/2020 (for stay)
       ASIAN HOTELS (NORTH) LIMITED                             ..... Appellant
                                    versus
       SITAL DASS JEWLELLERS                                   ..... Respondent
                                      AND
+      RFA(OS)(COMM) 21/2020 C.M. No. 17726/2020 (for stay) & CM APPL.
       17730/2020 (under Section 8 of Arbitration and Conciliation Act, 1996)
       ASIAN HOTELS (NORTH) LTD                              ..... Appellant
                                    versus
       CHARU LODHA                                             ..... Respondent
                                      AND
+      RFA(OS)(COMM) 22/2020 C.M. No. 17732/2020 (for stay) & CM APPL.
       17737/2020 (under Section 8 of Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                               ..... Appellant
                                    versus
       TEHMINA SEN                                           ..... Respondent
                                     AND
+      RFA(OS)(COMM) 23/2020 C.M. No. 17744/2020 (for ex-parte ad interim
       injunction)
       H.S. NAG AND ORS.                                          .... Appellants
                                    versus
       ASIAN HOTELS (NORTH) LTD.                                ..... Respondent
                                     AND
+      RFA(OS)(COMM) 24/2020 C.M. No. 17750/2020 (for stay) & CM APPL.
       17753/2020 (under Section 8 of Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                                ..... Appellant
                                 versus
       SULTAN AHMED                                            ..... Respondent
                                     AND



RFAs(OS)(COMM) No.12 to 77 of 2020                                 Page 2 of 12
 +      RFA(OS)(COMM) 25/2020 C.M. No. 17756/2020 (for ex-parte ad interim
       injunction)
       TEHMINA SEN                                                ..... Appellant
                                    Versus
       ASIAN HOTELS (NORTH) LTD                                 ..... Respondent
                                     AND
+      RFA(OS)(COMM) 26/2020 C.M. No. 17763/2020 (for ex-parte ad interim
       injunction)
       RAM KRISHAN ASSOCIATES PVT. LTD.                           ..... Appellant
                                    Versus
       ASIAN HOTELS (NORTH) LTD.                                ..... Respondent
                                     AND
+      RFA(OS)(COMM) 27/2020 C.M. No. 17770/2020 (for ex-parte ad interim
       injunction)
       SITAL DASS SONS                                           ..... Appellant
                                    Versus
       ASIAN HOTELS (NORTH) LTD.                              ..... Respondent
                                     AND
+      RFA(OS)(COMM) 28/2020 C.M. No. 17777/2020 (for ex-parte ad interim
       injunction)
       SHANTI VIJAY JEWELS                                     ..... Appellant
                                    versus
       ASIAN HOTELS (NORTH) LIMITED                           ..... Respondent
                                     AND
+      RFA(OS)(COMM) 29/2020 C.M. No. 17783/2020 (for stay) & CM APPL.
       17786/2020 (under Section 8 of Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                                 ..... Appellant
                                    Versus
       SITAL DASS SONS                                         ..... Respondent
                                    AND
+      RFA(OS)(COMM) 30/2020 C.M. No. 17803/2020 (for ex-parte ad interim
       injunction)
       SULTAN AHMED                                          ..... Appellant
                                    Versus
       ASIAN HOTELS (NORTH) LIMITED                           ..... Respondent
                                     AND
+      RFA(OS)(COMM) 31/2020 C.M. No. 17820/2020 (for stay)
       ASIAN HOTELS NORTH LIMITED                            .... Appellant
                                    Versus
       SHANTI VIJAY JEWELS                                   ..... Respondent
                                     AND

RFAs(OS)(COMM) No.12 to 77 of 2020                                 Page 3 of 12
 +      RFA(OS)(COMM) 32/2020 & CM APPL. 19312/2020 (under Section 8 of
       Arbitration and Conciliation Act, 1996)
       ASIAN HOTELS (NORTH) LTD                   ..... Appellant
                                      versus
       SWEETY SURI                                  .... Respondent
                                      AND
+      RFA(OS)(COMM) 33/2020 & CM APPL. 19317/2020 (under Section 8 of
       Arbitration and Conciliation Act, 1996)
       ASIAN HOTELS (NORTH) LTD                        .... Appellant
                                          versus
       DHARAMVIR KHOSLA                             ..... Respondent
                                       AND
+      RFA(OS)(COMM) 34/2020 & CM APPL. 19321/2020 (under Section 8 of
       Arbitration and Conciliation Act, 1996)
       ASIAN HOTELS (NORTH) LTD                    ..... Appellant
                                      versus
       CRAFTO                                         ..... Respondent
                                      AND
+      RFA(OS)(COMM) 35/2020
       SHREE KHANNA GEMS                           ..... Appellant
                                     versus
       ASIAN HOTELS (NORTH) LIMITED                 ..... Respondent
                                      AND
+      RFA(OS)(COMM) 36/2020
       V.P. SACHDEV                               ..... Appellant
                                     Versus
       ASIAN HOTELS (NORTH) LIMITED               ..... Respondent
                                      AND
+      RFA(OS)(COMM) 37/2020
       ABHUSHAN                                   ..... Appellant
                                     Versus
       ASIAN HOTELS (NORTH) LIMITED               ..... Respondent
                                      AND
+      RFA(OS)(COMM) 38/2020 & CM No.20441/2020 (under Section 8 of
       Arbitration and Conciliation Act, 1996)
       ASIAN HOTELS (NORTH) LTD                   ..... Appellant
                                     Versus
       ABHUSHAN                                   ..... Respondent
                                      AND




RFAs(OS)(COMM) No.12 to 77 of 2020                        Page 4 of 12
 +      RFA(OS)(COMM) 39/2020 & CM No.20444/2020   (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                   ..... Appellant
                                     Versus
       BEENA JAIN                                 ..... Respondent
                                      AND
+      RFA(OS)(COMM) 40/2020 & CM No.20448/2020   (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                   ..... Appellant
                                     Versus
       SHREE KHANNA GEMS                          .... Respondent
                                      AND
+      RFA(OS)(COMM) 41/2020 & CM No.20513/2020   (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS(NORTH)LTD                     ..... Appellant
                                     Versus
       REGENCY JEWELLERS                          ..... Respondent
                                      AND
+      RFA(OS)(COMM) 42/2020 & CM No.20739/2020   (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                   ..... Appellant
                                     Versus
       V.P. SACHDEV                               ..... Respondent
                                      AND
+      RFA(OS)(COMM) 43/2020
       AJAY KUMAR RASTOGI                         ..... Appellant
                                     Versus
       ASIAN HOTELS (NORTH) LIMITED               ..... Respondent
                                      AND
+      RFA(OS)(COMM) 44/2020
       J H JEWELLERS                              ..... Appellant
                                     Versus
       ASIAN HOTELS (NORTH) LIMITED               ..... Respondent
                                      AND
+      RFA(OS)(COMM) 45/2020
       BEENA JAIN                                 ..... Appellant
                                     Versus
       ASIAN HOTELS (NORTH) LIMITED               ..... Respondent
                                      AND



RFAs(OS)(COMM) No.12 to 77 of 2020                       Page 5 of 12
 +      RFA(OS)(COMM) 46/2020
       RAJESH JAIN                                ..... Appellant
                                     Versus
       ASIAN HOTELS (NORTH) LIMITED               ..... Respondent
                                      AND
+      RFA(OS)(COMM) 47/2020
       MEENA RASTOGI                              ..... Appellant
                                     Versus
       ASIAN HOTELS (NORTH) LIMITED               ..... Respondent
                                      AND
+      RFA(OS)(COMM) 48/2020
       KASHMIR CARPET INDUSTRIES EMPORIUM          ..... Appellant
                                     Versus
       ASIAN HOTELS (NORTH) LIMITED               ..... Respondent
                                      AND
+      RFA(OS)(COMM) 49/2020
       KASHMIR CARPET PALACE                      ..... Appellant
                                     Versus
       ASIAN HOTELS (NORTH) LIMITED               ..... Respondent
                                      AND
+      RFA(OS)(COMM) 50/2020
       REGENCY JEWELLERS                          ..... Appellant
                                     Versus
       ASIAN HOTELS (NORTH) LIMITED               ..... Respondent
                                      AND
+      RFA(OS)(COMM) 51/2020 & CM No.22130/2020   (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                   ..... Appellant
                                     Versus
       J.H. JEWELLERS                             ..... Respondent
                                      AND

+      RFA(OS)(COMM) 52/2020 & CM No.22133/2020 (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                 ..... Appellant
                                     Versus
       AJAY KUMAR RASTOGI                       ..... Respondent

                                     AND



RFAs(OS)(COMM) No.12 to 77 of 2020                       Page 6 of 12
 +      RFA(OS)(COMM) 53/2020
       NATIONAL COTTAGE EMPORIUM                  ..... Appellant
                                     Versus
       ASIAN HOTELS (NORTH) LIMITED               ..... Respondent
                                     AND
+      RFA(OS)(COMM) 54/2020 & CM No.22143/2020   (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                   ..... Appellant
                                     Versus
       MAHARANI OF INDIA                          ..... Respondent
                                      AND
+      RFA(OS)(COMM) 55/2020
       SHAW ART PALACE                            ..... Appellant
                                     Versus
       ASIAN HOTELS (NORTH) LIMITED               ..... Respondent
                                      AND
+      RFA(OS)(COMM) 56/2020 & CM No.22149/2020   (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                   ..... Appellant
                                     Versus
       SYED MUJTABA SHAH                          ..... Respondent
                                      AND
+      RFA(OS)(COMM) 57/2020 & CM No.22152/2020   (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                   ..... Appellant
                                     Versus
       RAJESH JAIN                                ..... Respondent
                                      AND
+      RFA(OS)(COMM) 58/2020 & CM No.22155/2020   (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                   ..... Appellant
                                     Versus
       B L KAPOOR & ANR.                          ..... Respondents
                                     AND
+      RFA(OS)(COMM) 59/2020 & CM No.22158/2020   (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                   ..... Appellant
                                      Versus
       MEENA RASTOGI                              ..... Respondent

                                     AND

RFAs(OS)(COMM) No.12 to 77 of 2020                       Page 7 of 12
 +      RFA(OS)(COMM) 60/2020
       ARUN KUMAR JAIN                     ..... Appellant
                             Versus
       ASIAN HOTELS(NORTH) LTD.            ..... Respondent
                              AND
+      RFA(OS)(COMM) 61/2020
       FAROOQ AHMED & ANR.                 ..... Appellants
                             Versus
       ASIAN HOTELS NORTH LIMITED          ..... Respondent
                              AND
+      RFA(OS)(COMM) 62/2020
       JAIPUR JEWEL PALACE & ANR.          ..... Appellants
                             Versus
       ASIAN HOTELS (NORTH) LTD            ..... Respondent
                              AND
+      RFA(OS)(COMM) 63/2020
       CRAFTO                              ..... Appellant
                             Versus
       ASIAN HOTELS (NORTH) LTD.           ..... Respondent
                             AND
+      RFA(OS)(COMM) 64/2020
       SUGEET BALA AHUJA                   ..... Appellant
                             Versus
       ASIAN HOTELS (NORTH) LTD.           ..... Respondent
                              AND
+      RFA(OS)(COMM) 65/2020
       B.L KAPOOR & ANR.                   ..... Appellants
                             Versus
       ASIAN HOTELS NORTH LIMITED          ..... Respondent
                              AND
+      RFA(OS)(COMM) 66/2020
       SYED MUJTABA SHAH                   ..... Appellant
                             Versus
       ASIAN HOTELS NORTH LIMITED          ..... Respondent
                              AND
+      RFA(OS)(COMM) 67/2020
       MAHARANI OF INDIA                   ..... Appellant
                             Versus
       ASIAN HOTELS NORTH LIMITED          ..... Respondent

                                     AND

RFAs(OS)(COMM) No.12 to 77 of 2020                Page 8 of 12
 +      RFA(OS)(COMM) 68/2020 & CM No.22596/2020 (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                 ..... Appellant
                                     Versus
       KASHMIR CARPET INDUSTRIES EMPORIUM       ..... Respondent

                                      AND
+      RFA(OS)(COMM) 69/2020 & CM No.22599/2020 (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                 ..... Appellant
                                     Versus
       SHAW ART PALACE                          ..... Respondent

                                     AND
+      RFA(OS)(COMM) 70/2020 & CM No.22602/2020 (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                 ..... Appellant
                                     Versus
       ARUN KUMAR JAIN                          ..... Respondent

                                      AND
+      RFA(OS)(COMM) 71/2020 & CM No.22605/2020 (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                 ..... Appellant
                                     Versus
       RAM KRISHAN ASSOCIATES PVT LTD           ..... Respondent

                                      AND
+      RFA(OS)(COMM) 72/2020 & CM No.22608/2020 (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                 ..... Appellant
                                     Versus
       NATIONAL COTTAGE EMPORIUM                ..... Respondent

                                     AND
+      RFA(OS)(COMM) 73/2020 & CM No.22611/2020 (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                 ..... Appellant
                                     Versus
       FAROOQ AHMED & ANR.                      ..... Respondents
                                      AND

RFAs(OS)(COMM) No.12 to 77 of 2020                      Page 9 of 12
 +      RFA(OS)(COMM) 74/2020 & CM No.22614/2020 (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                 ..... Appellant
                                     Versus
       H. S. NAG & ORS.                         ..... Respondents

                                      AND
+      RFA(OS)(COMM) 75/2020 & CM No.22617/2020 (under Section 8 of
       Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                 ..... Appellant
                                     Versus
       KASHMIR CARPET PALACE                    ..... Respondent

                                       AND
+      RFA(OS)(COMM) 76/2020, CM Nos.22808/2020 (for stay) & 22811/2020
       (under Section 8 of Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                              ..... Appellant
                                      Versus
       SUGEET BALA AHUJA & ANR.                              ..... Respondents

                                     AND
+      RFA(OS)(COMM) 77/2020, CM Nos.23373/2020 (for stay) &
       23375/2020 (under Section 8 of Arbitration and Conciliation Act)
       ASIAN HOTELS (NORTH) LTD                              ..... Appellant
                                    Versus
       JAIPUR JEWEL PALACE                                   ..... Respondent

       Counsel for the appellant:

           Mr. Mukul Rohatgi, Mr. Sandeep Sethi & Mr. Siddharth Luthra, Sr.
            Advs. with Dr. Lalit Bhasin, Ms. Nina Gupta, Ms. Ananya Marwah,
            Ms. Ruchika Joshi & Mr. Ajay Pratap Singh, Advs. for Asian Hotels
            (North) Ltd.

           Mr. Dhruv Mehta, Sr. Adv. with Mr. Yashraj Singh Deora, Mr. Anubhav
            Ray & Ms. Sonal Mashankar, Advs. for appellants in RFA Nos.16/2020 &
            18/2020.

           Mr. Avishkar Singhvi, Mr. Nipun Katyal & Ms. Madhavi Khanna,
            Advs. in RFA (OS) (COMM) Nos.13/2020, 15/2020, 17/2020 &
            26/2020.


RFAs(OS)(COMM) No.12 to 77 of 2020                                  Page 10 of 12
            Mr. Avishkar Singhvi, Mr. Nipun Katyal, Mr. Dhruv Surana & Ms.
            Madhavi Khanna, Advs. in RFA (OS) (COMM) Nos.14/2020,23/2020,
            25/2020,      26/2020,      27/2020,       28/2020,      30/2020,
            35/2020,36/2020,37/2020,43/2020,44/2020,45/2020,46/2020,47/2020,
            48/2020,49/2020,53/2020,55/2020,60/2020,61/2020,62/2020,63/2020,
            64/2020,65/2020,66/2020&67/2020.

           Mr. Vivek Prasad Gupta, Adv. for appellant in RFA(OS)(COMM)
            No.50/2020.

       Counsel for the respondents:

           Mr. Mukul Rohatgi, Mr. Sandeep Sethi & Mr. Siddharth Luthra, Sr.
            Advs. with Dr. Lalit Bhasin, Ms. Nina Gupta,Ms. Ananya Marwah,
            Ms. Ruchika Joshi & Mr. Ajay Pratap Singh, Advs. for Asian Hotels
            (North) Ltd.

           Mr. Dhruv Mehta, Sr. Adv. with Mr. Yashraj Singh Deora, Mr. Anubhav
            Ray & Ms. Sonal Mashankar, Advs. for respondent in RFA No.19/2020 &
            33/2020.

           Mr. Avishkar Singhvi, Mr. Nipun Katyal, Mr. Dhruv Surana & Ms.
            Madhavi Khanna, Advs. in RFA (OS) (COMM) Nos.
            12/2020,20/2020,21/2020,22/2020,24/2020,29/2020,31/2020, 32/2020,
            33/2020,34/2020,38/2020,39/2020,40/2020,42/2020,51/2020,52/2020,
            54/2020,56/2020,57/2020,58/2020,59/2020,68/2020,69/020,70/2020,7
            1/2020,72/2020&73/2020,74/2020,75/2020,76/2020&77/2020.

           Mr. Vivek Prasad Gupta, Adv. for respondent in RFA(OS)(COMM)
            No.41/2020.

       CORAM:
       HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
       HON'BLE MS. JUSTICE ASHA MENON
                              ORDER

% 12.10.2020 [VIA VIDEO CONFERENCING]

1. Mr. Dhruv Mehta, senior counsel for the occupants has concluded his arguments. Mr. Avishkar Singhvi, Advocate also for RFAs(OS)(COMM) No.12 to 77 of 2020 Page 11 of 12 the occupants has also been heard.

2. Mr. Sidharth Luthra, Senior Advocate for Asian Hotels (North) Ltd. has also been heard.

3. List for arguments of Dr. Lalit Bhasin, Advocate, also on behalf of Asian Hotels (North) Ltd., as well as rejoinder arguments of Mr.Mukul Rohatgi and Mr. Sandeep Sethi, senior counsels, on 6th November, 2020.

4. Dr. Lalit Bhasin has also pleaded that the occupants have again written to the collaborators of the Asian Hotels (North) Ltd..

5. The said letters be placed on record. Arguments on the said aspect shall also be heard on the next date.

6. The application, if any filed in this regard be taken on record.

7. List on 6th November, 2020.

RAJIV SAHAI ENDLAW, J ASHA MENON, J OCTOBER 12, 2020 ck RFAs(OS)(COMM) No.12 to 77 of 2020 Page 12 of 12