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Patna High Court - Orders

Smt. Manjoo Devi @ Manju Devi & Ors vs Sanjay Prakash @ Nanhe on 30 June, 2016

Author: Mungeshwar Sahoo

Bench: Mungeshwar Sahoo

           Patna High Court CWJC No.19204 of 2015 (2) dt.30-06-2016




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Civil Writ Jurisdiction Case No.19204 of 2015
                       ======================================================
                       Smt. Manjoo Devi @ Manju Devi & Ors
                                                                             .... .... Petitioner/s
                                                          Versus
                       Sanjay Prakash @ Nanhe
                                                                            .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Petitioner/s     :   Mr. Arbind Kumar Singh
                       For the Respondent/s       : Mr.
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
                       SAHOO
                       ORAL ORDER

2       30-06-2016

Issue notice to the sole respondent in admission matter for which the petitioners shall file the necessary requisites in ordinary process as well as registered post both within one week. Peremptory.

(Mungeshwar Sahoo, J) Harish/-

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