Delhi High Court - Orders
Iffco Tokio General Insurance ... vs Sajjanpati @ Sajna & Ors on 10 February, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~5 to 8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 920/2018 & CM APPL. 42657/2018 -Stay.
CM APPL. 17673/2022 -Release of amount.
IFFCO TOKIO GENERAL INSURANCE INSURANCE CO LTD
..... Appellant
Through: Mr. Pankaj Gupta, Adv.for Mr.
Brijesh Bagga, Adv.
versus
SAJJANPATI @ SAJNA & ORS ..... Respondent
Through: Mr. Anshuman Bal, Adv.for R-1 & 2.
Mr. M.S. Aggarwal, Adv. for R-3.
+ MAC.APP. 254/2019 & CM APPL. 7179/2019 -Stay.
ANIL KUMAR ..... Appellant
Through:
versus
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED &
ORS ..... Respondent
Through: Mr. Pankaj Gupta, Adv.for Mr.
Brijesh Bagga, Adv.
Mr. M.S. Aggarwal, Adv. for R-2.
Mr. Anshuman Bal, Adv.for R-3 & 4.
+ MAC.APP. 20/2021
SUMIT ..... Appellant
Through: Mr. M.S. Aggarwal, Adv.
versus
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD & ORS
..... Respondent
Through: Mr. Pankaj Gupta, Adv.for Mr.
Brijesh Bagga, Adv.
+ MAC.APP. 922/2018 & CM APPL. 42721/2018 -Stay.
Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:13.02.2023
15:53:36
CM APPL. 42723/2018 -Delay 37 days.
IFFCO TOKIO GENERAL INSURANCE CO LTD..... Appellant
Through: Mr. Pankaj Gupta, Adv.for Mr.
Brijesh Bagga, Adv.
versus
SANJU RANI & ORS ..... Respondent
Through: Mr. Vijay Malik and Ms. Sulochna
Malik, Advs.
Mr. M.S. Aggarwal, Adv. for R-5.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 10.02.2023
1. Learned counsel for the insurer is stated to be in some personal difficulty and therefore, an adjournment is sought.
2. At request, list on 24.07.2023.
REKHA PALLI, J FEBRUARY 10, 2023 acm Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:13.02.2023 15:53:36