Rajasthan High Court - Jaipur
Prem Prakash Purohit vs State Of Raj & Ors on 26 March, 2012
Author: Arun Mishra
Bench: Arun Mishra
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN JAIPUR BENCH, JAIPUR D.B. CIVIL SPECIAL APPEAL(WRIT) NO. 15/2004 PREM PRAKASH PUROHIT VS.
STATE OF RAJASTHAN & OTHERS.
Date: 26.03.2012 HON'BLE THE CHIEF JUSTICE MR. ARUN MISHRA HON'BLE MR. JUSTICE NARENDRA KUMAR JAIN-I Ms. Sarita on behalf of Mr. Ashok Mishra, for the appellant.
Counsel appearing on behalf of the appellant has prayed for withdrawal of the appeal. I.A. No. 5126/2012 has also been filed for withdrawal of the appeal. I.A. No. 5126/2012 is disposed of. Special appeal is dismissed as withdrawn. Stay Application No. 50/2004 is also dismissed.
(NARENDRA KUMAR JAIN-I),J. (ARUN MISHRA),CJ.
Manoj All corrections made in the judgment/order have been incorporated in the judgment/order being emailed.
MANOJ NARWANI JUNIOR PERSONAL ASSISTANT.