Madhya Pradesh High Court
Santpuriya Alloys Pvt. Ltd. vs Union Of India on 26 June, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-18992-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18992 of 2025 (SANTPURIYA ALLOYS PVT. LTD. Vs UNION OF INDIA AND OTHERS ) Dated : 26-06-2025 List along with Writ Petition No.18747/2025 in the next week.
(VISHAL MISHRA) JUDGE AM Signature Not Verified Signed by: ANINDYA SUNDAR MUKHOPADHYAY Signing time: 27-06-2025 17:45:46