Section 2(14)(b) in The Indian Stamp Act, 1899

[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(14)(b) in The Indian Stamp Act, 1899

(b)a document, electronic or otherwise, created for a transaction in a stock exchange or depository by which any right or liability is, or purports to be, created, transferred, limited, extended, extinguished or recorded; and

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Union of India - Subsection

Section 2(14)(b) in The Indian Stamp Act, 1899